Madhya Pradesh High Court
Shambhoo Prasad Tiwari vs The State Of Madhya Pradesh on 4 March, 2021
Author: B. K. Shrivastava
Bench: B. K. Shrivastava
1 MCRC-6923-2021 The High Court Of Madhya Pradesh MCRC-6923-2021 (SHAMBHOO PRASAD TIWARI AND OTHERS Vs THE STATE OF MADHYA PRADESH) 4 Jabalpur, Dated : 04-03-2021 Shri R. Banerjee, learned counsel for the applicants. Shri Dinesh Patel, learned PL for the State. Case diary is available.
As prayed by the counsel for the applicants, list the matter after two weeks.
(B. K. SHRIVASTAVA)
JUDGE
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VARSHA DUBEY
Date: 2021.03.04
15:24:32 IST