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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(7) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(7)The proceedings of the meetings of the Commission shall be prepared by the Secretary or any other officer authorized by the Secretary in that behalf and shall be approved by the Chairperson.