Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Assam - Subsection

Section 40(2) in Majuli University of Culture Act, 2017

(2)The Chancellor shall after taking such advice as he may deem necessary decide the question and his decision thereon shall be final.