Supreme Court - Daily Orders
Govt Of Nct Of Delhi vs Malhe on 10 April, 2023
Bench: M.R. Shah, C.T. Ravikumar
ITEM NO.12 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 10704/2023
(Arising out of impugned final judgment and order dated 17-04-2017
in WPC No. 6954/2015 passed by the High Court Of Delhi At New
Delhi)
GOVT OF NCT OF DELHI & ANR. Petitioner(s)
VERSUS
MALHE & ORS. Respondent(s)
( IA No.65069/2023-CONDONATION OF DELAY IN FILING and IA
No.65071/2023-EXEMPTION FROM FILING O.T. )
Date : 10-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Petitioner(s) Ms. Sujeeta Srivastava, AOR
Mr. Sachit Setia, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
To be heard with D. No.26936/2019.
(NEETU SACHDEVA) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Neetu Sachdeva Date: 2023.04.10 16:54:35 IST Reason: