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Supreme Court - Daily Orders

Govt Of Nct Of Delhi vs Malhe on 10 April, 2023

Bench: M.R. Shah, C.T. Ravikumar

     ITEM NO.12                         COURT NO.4                 SECTION XIV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 10704/2023

     (Arising out of impugned final judgment and order dated 17-04-2017
     in WPC No. 6954/2015 passed by the High Court Of Delhi At New
     Delhi)

     GOVT OF NCT OF DELHI & ANR.                                    Petitioner(s)

                                                VERSUS

     MALHE & ORS.                                                   Respondent(s)

     ( IA No.65069/2023-CONDONATION OF DELAY IN FILING and IA
     No.65071/2023-EXEMPTION FROM FILING O.T. )

     Date : 10-04-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE M.R. SHAH
                         HON'BLE MR. JUSTICE C.T. RAVIKUMAR

     For Petitioner(s)            Ms. Sujeeta Srivastava, AOR
                                  Mr. Sachit Setia, Adv.

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

To be heard with D. No.26936/2019.

(NEETU SACHDEVA) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Neetu Sachdeva Date: 2023.04.10 16:54:35 IST Reason: