Supreme Court - Daily Orders
Tata Power Delhi Distribution Ltd. Ndpl ... vs Manoj Mishra And Ors. Etc. Etc. on 12 September, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.4 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9276-9290/2015
TATA POWER DELHI DISTRIBUTION LTD. NDPL HOUSE Appellant(s)
VERSUS
MANOJ MISHRA AND ORS. ETC. ETC. Respondent(s)
)
Date : 12-09-2019 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Appellant(s) Mr. Amar Gupta, Adv.
Mr. Anupam Verma, Adv.
Mr. Ankit Shah, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Rahul K., Adv.
Mr. Nikhil Sharma, Adv.
For Respondent(s) Mr. Anup Kumar, AOR
Ms. Srishti Agnihotri, AOR
Mr. D. N. Goburdhan, AOR
Mr. Ajay Bansal, Adv.
Mr. Praveen Swarup, Adv.
Veena Bansal, Adv.
Mr. Gaurav Yadava, Adv.
Mr. Praveen Swarup, AOR.
Mr. B.C. Santosh Kumar, Adv.
Mr. Karmendra Pratap Singh, Adv.
Mr. Chandra Pratap Singh, Adv.
Mr. Rahul Tomar, Adv.
Mr. Ashwani Kumar, AOR
Mr. Jay Kumar, Adv.
Ms. Veena Verma, Adv.
Mr. Ravinder Nain, Adv.
Signature Not Verified
Mr. Suresh Chandra Tripathy, AOR
Digitally signed by
GEETA AHUJA
Date: 2019.09.16
10:54:42 IST
Reason: Mr. Rohit K. Singh, AOR
Mr. Debasis Misra, AOR
1
M/S. Dua Associates, AOR
Mr. Prashanto Chandra Sen, Sr. Adv.
Mr. P. S. Sudheer, AOR
Mrs. Mayuri Nayyar Chawla, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.
Mr. Kaustubh Singh, Adv.
Mr. T.N. Singh, Adv.
Mr. Rajeev K. Dubey, Adv.
Mr. Kamlendra Mishra, AOR
Mr. Ashiwan Mishra, Adv.
Mr. Ardhendumauli Kumar Prasad, AOR
Mr. B. Krishna Prasad, AOR
Ms. Richa Kapoor, AOR
Mr. Chaitanya Bansal, Adv.
Ms. Suhasini Sen, Adv.
Mr. Salvador Santosh Rebello, Adv.
Mr. B. V. Balaram Das, AOR
Mrs. Rachna Gupta, AOR
For DERC Ms. Pritha Srikumar Iyer, AOR
Ms. Arunima Kedia, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List after two weeks.
(GEETA AHUJA) (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) BRANCH OFFICER 2