Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1)(v) in Bihar State Public Health Engineering Department Research Cadre Rules, 2016

(v)Such Laboratory Assistants, who have educational qualification less than I.Sc., will not be entitled to be recruited in this Cadre through promotion.