Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(4) in The Bengal State Aid To Industries Act, 1931 (4)[ "industry" shall for the purposes of this Act include an industry which is being established, and agriculture ;] [Clause (4) substituted by W.B. Act 12 of 1961.]
