Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73N] [Entire Act]

State of Maharashtra - Subsection

Section 73N(4) in Maharashtra Factories Rules, 1963

(4)The Chief Inspector may direct the occupier to supply further information to the workers as deemed necessary.