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[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(6)(ii) in The Orissa Cess Rules, 1963

(ii)if the notice or order relates to any land, by affixing such notice or order to a conspicuous place within the land to which the notice or order relates.