Himachal Pradesh High Court
Joginder Singh vs . Bpcl And Another on 21 October, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Joginder Singh Vs. BPCL and another CWP No.7445 of 2022 .
21.10.2022 Present: Mr. Nitin Thakur, Advocate, for the petitioner.
Ms. Vandana Misra and Mr. Aakash Thakur, Advocates, for the respondents.
CWP No.7445 of 2022 & CMP No.14795 of 2022 Notice. Ms. Vandana Misra, learned Standing Counsel, waives service of notice on behalf of the respondents and seeks time to file reply.
Stand over for four weeks.
(A.A. Sayed)
Chief Justice
(Jyotsna Rewal Dua)
October 21, 2022 Judge
Mukesh
::: Downloaded on - 22/10/2022 20:02:32 :::CIS