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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(b) in The M.P. Ayurvigyan Parishad Adhiniyam, 1987

(b)the Mahakoshal Medical Council, the Madhya Bharat (Region) Medical Council and the Medical Council established under Section 3 of the Medical Practitioners Registration Act, 1935 (Bhopal Act VII of 1935) shall stand dissolved;