Calcutta High Court (Appellete Side)
Ns 2014 Bharat Sanchar Nigam Ltd vs Jadavpur University & Anr on 23 April, 2014
Author: Arijit Banerjee
Bench: Arijit Banerjee
1
89 23.04. W.P. No.4306(W) of 2013
ns 2014 Bharat Sanchar Nigam Ltd.
- Versus -
Jadavpur University & anr.
Mr. Bhaskar Sen, Sr. Adv.,
Mr. Anil Gupta .... For the petitioners.
Affidavit-of-service filed in Court today be kept on record.
Mr. Bhaskar Sen, learned senior counsel appears for the
petitioners, however nobody appears for the respondents in spite of
service.
This being not a regular Bench, I am not inclined to proceed with the matter ex-parte. I request the learned Advocate-on-record for the petitioner to serve a notice on the learned Advocate for the respondents informing him that the matter was taken up today for hearing and could not be proceed with in absence of the learned Advocate for the respondents. However, the matter will be taken up on April 25, 2014 when if nobody appears for the respondents, the matter will be proceeded with ex-parte.
( Arijit Banerjee, J. )