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[Cites 0, Cited by 51] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(6) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978

(6)The competent authority may, by order in writing, determine the amount to be paid in accordance with the provisions of this section as also the person, or, where there are several persons interested in the land, the persons to whom it shall be paid and in what proportion, if any.