Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttarakhand - Section Section 38 in National Law University of Uttarakhand Act, 2011 38. Grant of Law Degree, Diploma etc, by the University. - The University shall have power to grant degrees, diplomas and other academic distinctions and titles under this Act.
