Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(4) in The Orissa State Transport Appellate Tribunal Rules, 1993

(4)File A shall contain-
(i)Table of contents or Index page
(ii)Order-sheet;
(iii)Appeal;
(iv)Judgement or order;
(v)Counters, if any, filed by the respondents;
(vi)Copy of the judgement of the High Court or Supreme Court, if any,