Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 530] [Entire Act] State of Odisha - Subsection Section 530(a) in Orissa Municipal Rules, 1953 (a)The boundaries for all buildings, sites including residential, commercial, industrial and civic centres shall be as indicated on the layout plan prepared by the Council.
