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State of Maharashtra - Section

Section 36 in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

36. Issue of clothing, bedding and other articles.

- Each juvenile/child shall be provided with clothing and bedding including customary under garments, towels, jersey for winter, school uniform for juveniles attended outside schools, mattresses, bed sheet, utensils as required, tooth-powder, soap, oil, comb and the like as per the guidelines issued by the Government from time to time.