Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 29 in Punjab Home Guards Rules, 1963 29. Police Ranks of members of Home Guards. [Section 9(c)] - For the purpose of discipline and paying compliments to various ranks in the Home Guards shall be equated with such police ranks as may be specified by the Government by an order issued in this behalf.
