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Jammu & Kashmir High Court - Srinagar Bench

Robkar vs Dr. Mushtaq Ahmad Shah on 23 August, 2023

Author: Puneet Gupta

Bench: Puneet Gupta

                                                              Serial No. 9
                                                              Regular cause list
  IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR
                                 CPC No. 01/2010 in
                                 CRREF No. 04/2007


Robkar
                                                   ..... Appellant/petitioner(s)
                                  Through: -
                                    None


                                         V/s
Dr. Mushtaq Ahmad Shah
                                                            ..... Respondent(s)

Through: -

Mr. Hamza Prince, Advocate CORAM:
HON'BLE MR JUSTICE PUNEET GUPTA, JUDGE (ORDER) 23.08.2023 List for consideration on 22nd September, 2023.

(PUNEET GUPTA) JUDGE SRINAGAR 23.08.2023 "Mohammad Yasin Dar"