Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Dr. Mushtaq Ahmad Shah on 23 August, 2023
Author: Puneet Gupta
Bench: Puneet Gupta
Serial No. 9
Regular cause list
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CPC No. 01/2010 in
CRREF No. 04/2007
Robkar
..... Appellant/petitioner(s)
Through: -
None
V/s
Dr. Mushtaq Ahmad Shah
..... Respondent(s)
Through: -
Mr. Hamza Prince, Advocate CORAM:
HON'BLE MR JUSTICE PUNEET GUPTA, JUDGE (ORDER) 23.08.2023 List for consideration on 22nd September, 2023.
(PUNEET GUPTA) JUDGE SRINAGAR 23.08.2023 "Mohammad Yasin Dar"