Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5A(1)(d) in Andhra Pradesh Private Medical Care Establishments (Registration and Regulation) Act, 2002

(d)two from consumer forums and social activists; and