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[Cites 0, Cited by 6] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(1) in The Food Safety And Standards Act, 2006

(1)The Commissioner of Food Safety shall, by order, appoint the Designated Officer, who shall not be below the rank of a Sub-Divisional Officer, to be in-charge of food safety administration in such area as may be specified by regulations.