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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(4) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(4)The Chairman of the Board and, in his absence, the Vice-Chairman of the Board, and in the absence of both, a person elected by members from amongst themselves, shall preside over a meeting of the Board.