Bombay High Court
Tecpro Systems Ltd vs Ultra Tech Cememts Ltd on 15 July, 2019
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION APPLICATION LODGING NO. 255 OF 2019
Tecpro Systems Ltd ....Petitioner
V/S
Ultra Tech Cememts Ltd ....Respondent
CORAM : G. S. KULKARNI, J
DATE : 15th July, 2019
P.C. :
On account of paucity of time, matter stands adjourned to 22/07/2019. If any ad-interim relief or interim relief is operative till today, the same will be continue to operate till the next date. If ad-interim or interim relief is not granted for a limited period, the said order will remain unaffected.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 15/07/2019 ::: Downloaded on - 16/07/2019 03:28:09 :::