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Bombay High Court

Tecpro Systems Ltd vs Ultra Tech Cememts Ltd on 15 July, 2019

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL ARBITRATION APPLICATION LODGING NO. 255 OF 2019

       Tecpro Systems Ltd                                       ....Petitioner
                   V/S
       Ultra Tech Cememts Ltd                                ....Respondent
            CORAM :         G. S. KULKARNI, J
            DATE :          15th July, 2019
       P.C. :

On account of paucity of time, matter stands adjourned to 22/07/2019. If any ad-interim relief or interim relief is operative till today, the same will be continue to operate till the next date. If ad-interim or interim relief is not granted for a limited period, the said order will remain unaffected.

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