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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Uttar Pradesh - Subsection

Section 81(1) in Uttar Pradesh Muslim Waqfs Act, 1960

(1)No suit or other legal proceeding shall lie against the State Government or the Board or the Commissioner or any ether person duly appointed under this Act in respect of anything which is in good faith done or intended to be done under this Act.