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State of Uttar Pradesh - Section

Section 193 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

193. Lift for shaft.

- The employer shall ensure at a construction site of a building or other construction work that a lift is provided for transport of articles, materials and building workers at an excavation or tunneling work required to descend more than 50 meters in a shaft.