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Delhi High Court - Orders

Parijat Sinha vs State Of West Bengal And Ors on 30 July, 2021

Author: Rekha Palli

Bench: Rekha Palli

                          $~15
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 3166/2021
                                 PARIJAT SINHA                                      ..... Petitioner
                                                     Through    Mr.Rudra    Dutta    &     Ms.Sanyukta
                                                     Gupta, Advs.

                                                     versus

                                 STATE OF WEST BENGAL AND ORS                       ..... Respondents
                                              Through

                                 CORAM:
                                 HON'BLE MS. JUSTICE REKHA PALLI
                                         ORDER

% 30.07.2021

1. Learned counsel for the petitioner prays for, and is granted, four weeks' time to file rejoinder affidavit.

2. List on 03.12.2021.

3. The matter need not be listed before the learned Registrar on 29.09.2021.

REKHA PALLI, J JULY 30, 2021 kk Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:31.07.2021 15:34:32