Delhi High Court - Orders
Parijat Sinha vs State Of West Bengal And Ors on 30 July, 2021
Author: Rekha Palli
Bench: Rekha Palli
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3166/2021
PARIJAT SINHA ..... Petitioner
Through Mr.Rudra Dutta & Ms.Sanyukta
Gupta, Advs.
versus
STATE OF WEST BENGAL AND ORS ..... Respondents
Through
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 30.07.2021
1. Learned counsel for the petitioner prays for, and is granted, four weeks' time to file rejoinder affidavit.
2. List on 03.12.2021.
3. The matter need not be listed before the learned Registrar on 29.09.2021.
REKHA PALLI, J JULY 30, 2021 kk Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:31.07.2021 15:34:32