Jharkhand High Court
Dr. Manoranjan Biswas vs Mecon Limited And Anr on 9 September, 2025
Author: Ananda Sen
Bench: Ananda Sen
IN THE HIGH COURT OF JHARKHAND AT RANCHI
WP(S) No.1813 of 2021
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Dr. Manoranjan Biswas ... Petitioner(s).
Versus
MECON Limited and Anr. ... Respondent(s).
With
WP(S) No.494 of 2022
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Dr. Manoranjan Biswas ... Petitioner(s).
Versus
MECON Limited and Anr. ... Respondent(s).
CORAM : SRI ANANDA SEN, J.
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For the Petitioner(s) : Mr. Indrajit Sinha, Advocate Mr. Arpan Mishra, Advocate For the Respondent(s) : Mr. A. K. Das, Advocate .........
15 /09.09.2025: On the request of learned counsels for the parties, list these cases in the next week.
(ANANDA SEN, J.) Tanuj/ 1