Allahabad High Court
Jaspal vs Addl.Collector And Others on 8 July, 2019
Author: Yashwant Varma
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 6 Case :- WRIT - C No. - 36767 of 1996 Petitioner :- Jaspal Respondent :- Addl.Collector And Others Counsel for Petitioner :- D.N.Tyagi,A.R. Nadiwal,D.K. Yadav Counsel for Respondent :- C.S.C.,V.K.Singh Hon'ble Yashwant Varma,J.
Since the matter is of the year 1996, the prayer for adjournment is refused.
The petition is dismissed for want of prosecution.
It shall however be open for the petitioner to seek recall of the order passed today in case the cause of action survives.
Order Date :- 8.7.2019 Arun K. Singh (Yashwant Varma, J.)