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Allahabad High Court

Jaspal vs Addl.Collector And Others on 8 July, 2019

Author: Yashwant Varma

Bench: Yashwant Varma





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 36767 of 1996
 

 
Petitioner :- Jaspal
 
Respondent :- Addl.Collector And Others
 
Counsel for Petitioner :- D.N.Tyagi,A.R. Nadiwal,D.K. Yadav
 
Counsel for Respondent :- C.S.C.,V.K.Singh
 

 
Hon'ble Yashwant Varma,J.
 

Since the matter is of the year 1996, the prayer for adjournment is refused.

The petition is dismissed for want of prosecution.

It shall however be open for the petitioner to seek recall of the order passed today in case the cause of action survives.

Order Date :- 8.7.2019 Arun K. Singh (Yashwant Varma, J.)