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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(e) in Goa Salary, Allowances and Pension of Members of the Legislative Assembly Act, 2004

(e)"family" means a wife residing with the husband and legitimate children wholly dependent on him. If the Member is a married woman, "family" shall include her husband residing with her;