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State of Odisha - Section

Section 14 in The Orissa Fisheries Ministerial Service Rules, 1976

14. Promotion to the higher posts in the cadre of Head of the Department.

- Promotion to the higher post in the cadre of the Ministerial Service of the Office of the head of Department shall be subject to the passing of the departmental examination and shall be based on merit and suitability in ail respects with due regard to seniority and be made on the basis of selection by the Selection Board constituted in accordance with Rule 19 in the following manner, namely :
(a)Promotion to the posts of Upper Division Grade II Assistants shall be made from amongst Lower Division Assistants and Upper Division Clerks of the district and subordinate offices in the following manner, namely :
Seventy-five per cent of the vacancies in the Posts of Upper Division Grade II Assistants shall be filled up by promotion from amongst Lower Division Assistants and twenty-five per cent by promotion from amongst Upper Division Clerks of the concerned district and subordinate offices who have rendered at least five years' continuous service in the respective cadre and passed the preliminary accounts examinations conducted by the Board of Revenue.
(b)Promotion to the posts of Upper Division Grade I Assistants shall be made from amongst the Upper Division Grade II Assistants.
(c)Promotion to the posts of Head Assistant shall be made from amongst the Upper Division Grade I Assistants.
(d)Promotion to the post of Office Superintendent (non-Gazetted) shall be made from amongst the Head Assistants-