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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(1)(C) in Srinagar and Jammu Cluster Universities Act, 2016

(C)Committee for appointment of the officers of the status of the Joint Registrar, Deputy Librarian and above.-The Committee for appointment of Joint Registrar and Deputy Librarian shall consist of,-