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[Section 16]
[Entire Act]
State of Punjab - Subsection
Section 16(1) in C.T. University Act, 2016
| (a) | the Chancellor or his nominee; | : Chairperson |
| (b) | the Vice-Chancellor; | : Member |
| (c) | two members of the Society nominated by theSociety; | : Member |
| (d) | the Director of the Directorate concernedrelating toeducation as representative of the State Government; | : Member |
| (e) | three persons, who are not the members of theSociety, nominated by the Society; | : Member |
| (f) | two persons from amongst the teachers nominatedby the Society; and | : Member |
| (g) | two teachers, nominated by the Chancellor. | : Member |