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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(1)(vii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(vii)[Principal Secretary/Secretary] [Substituted by M.P. Act No. 6 of 1997.] to Government of Madhya Pradesh, [Higher] [Inserted by M.P. Act No. 19 of 1994.] Education Department;