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State of Madhya Pradesh - Section

Section 43 in The M.P. Vishesh Sashastra Bal Niyam, 1973

43. Course of training.

- Directly recruited Head Constables, Platoon Commanders and Company Commanders shall undergo a prescribed course of training for nine months at a Training Battalion on the completion of which a Board appointed by the Inspector-General of Police will test them. Those who fail will be discharged from service but for special reasons to be recorded in writing, their training may be further extended by a period of six months and if they fail in a test even after this further training they will be discharged from service. For passing in a test, the aggregate number of marks should be 60 per cent and minimum marks in each subject should be 50 per cent of the maximum.The syllabus of the course shall be such as is specified by the inspector-General of Police from time to time.