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Union of India - Section

Section 26 in Finance (No. 2) Act, 2014

26. Amendment of section 73.

- In section 73 of the Income-tax Act, in the Explanation, for the words "the principal business of which is the business of banking", the words "the principal business of which is the business of trading in shares or banking" shall be substituted with effect from the 1st day of April, 2015.