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Bombay High Court

Govind Bajirao Sul Since Deceased T/H ... vs Purushottam Mohanlal Vayas And Other on 14 March, 2023

Author: M. M. Sathaye

Bench: Mangesh S. Patil, M. M. Sathaye

                               1             1013-1037APPLN2188.2021&Ors.odt
             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD.

                                      CORAM : MANGESH S. PATIL
                                                     AND
                                              M. M. SATHAYE, JJ.

DATED : 14.03.2023 PER COURT : -

1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.
Sr. No. Matters Date 1013] CRIMINAL APPLICATION NO.2188 OF 2021 WITH CRIMINAL APPLICATION NO. 2299 OF 2020 WITH CRIMINAL APPLICATION NO. 2187 OF 2021 1014] CRIMINAL APPLICATION NO.2421 OF 2021 1015] CRIMINAL APPLICATION NO.1646 OF 2022 1016] CRIMINAL APPLICATION NO.1755 OF 2022 17.04.2023 1017] CRIMINAL APPLICATION NO.3253 OF 2022 WITH CRIMINAL APPLICATION NO. 4186 OF 2022 1020] CRIMINAL WRIT PETITION NO.1058 OF 2017 WITH CRIMINAL APPLICATION NO. 2064 OF 2017 IN WP/703/2015 WITH WP/703/2015 1023] CRIMINAL WRIT PETITION NO.1270 OF 2022 1025] CONT. PETITION NO.93 OF 2013 IN WP/63/2006 WITH CP/94/2013 IN WP/8184/2005 WITH CP/109/2013 IN WP/3955/2010 WITH CA/3445/2015 IN CP/94/2013 WITH 18.04.2023 CA/3444/2015 IN CP/93/2013 WITH CA/3443/2015 IN CP/109/2013 WITH CA/3847/2022 IN CP/93/2013 WITH CA/2727/2021 IN CP/94/2013 WITH CA/2725/2021 IN CP/93/2013 WITH CA/13685/2022 IN CP/93/2013 WITH CA/13770/2022 IN CP/93/2013 WITH CA/13647/2021 IN CP/93/2013 WITH CA/13885/2021 IN CP/93/2013 ::: Uploaded on - 16/03/2023 ::: Downloaded on - 19/03/2023 01:50:51 :::

2 1013-1037APPLN2188.2021&Ors.odt 1026] CONTEMPT PETITION NO.411 OF 2018 IN CA/5533/2018 1027] CONTEMPT PETITION NO. 241 OF 2019 18.04.2023 IN WP/2728/2014 WITH CP/243/2019 IN WP/2646/2015 1028] CONTEMPT PETITION NO.43 OF 2020 IN WP/10977/2018 WITH CP/855/2019 IN WP/10978/2018 1029] CONTEMPT PETITION NO.356 OF 2020 IN WP/6625/2019 1030] CONTEMPT PETITION NO.88 OF 2021 IN WP/7367/2018 19.04.2023 1031] CONTEMPT PETITION NO.498 OF 2021 IN WP/1271/2015 1032] CONTEMPT PETITION NO.724 OF 2021 IN WP/2142/2018 1033] CONTEMPT PETITION NO.749 OF 2021 IN WP/15059/2019 1034] CONTEMPT PETITION NO.514 OF 2022 IN WP/10147/2018 1035] CONTEMPT PETITION NO.702 OF 2022 IN WP/10271/2021 20.04.2023 1036] CONTEMPT PETITION NO.734 OF 2022 IN WP/987/2019 1037 CONTEMPT PETITION NO.761 OF 2022 IN WP/11091/2010 [ M. M. SATHAYE ] [ MANGESH S. PATIL ] JUDGE JUDGE SGP ::: Uploaded on - 16/03/2023 ::: Downloaded on - 19/03/2023 01:50:51 :::