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[Cites 0, Cited by 0] [Section 113] [Entire Act]

Union of India - Subsection

Section 113(b) in The Companies (Second Amendment) Act, 2002

(b)in sub- section (2),-(i) for the words" All Courts", the words" All Courts, Tribunals" shall be substituted;
(ii)for the words" such Court", the words" such Court, Tribunal" shall be substituted.