Gujarat High Court
Commissioner Of Income ... vs Bayath Kutchhi Dasha Oswal Jain Mahajan ... on 18 July, 2016
Author: Akil Kureshi
Bench: Akil Kureshi, A.J. Shastri
O/TAXAP/568/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 568 of 2016
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COMMISSIONER OF INCOME TAX(EXEMPTIONS)....Appellant(s)
Versus
BAYATH KUTCHHI DASHA OSWAL JAIN MAHAJAN TRUST....Opponent(s)
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Appearance:
MRS MAUNA M BHATT, ADVOCATE for the Appellant(s) No. 1
MUNJAL M BHATT, ADVOCATE for the Appellant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE A.J. SHASTRI
Date : 18/07/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Let there be Notice to the other side returnable on 22.08.2016. The appellate shall also produce the objects of the Trust on the next date of hearing.
(AKIL KURESHI, J.) (A.J. SHASTRI, J.) Jyoti Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Jul 20 02:19:09 IST 2016