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Union of India - Section

Section 47 in The Coal Mines Provident Fund Scheme

47. Custody of [Contribution Cards] [The words 'Identity and' omitted vide Government of India, Ministry of Labour, Notification No. PF 2(16)/52 dated 8.7.52.].

- The employer shall, [retain] [The words 'subject to paragraph 43' omitted by Government of India, Ministry of Labour, Notification No. PF 2(16)/52 dated 24.11.1962.] the [Contribution Cards] [The words 'Identity and' omitted vide Government of India, Ministry of Labour, Notification No. PF 2(16)/52 dated 8.7.52.] in respect of each member in his custody and shall take every possible 'precaution to guard them against loss or damage.