Patna High Court - Orders
Nirmala Devi @ Munni Devi And Anr vs Mrs. Urmila Devi And Ors on 7 July, 2022
Author: Partha Sarthy
Bench: Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.914 of 2017
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Nirmala Devi @ Munni Devi and Anr
... ... Appellant/s
Versus
Mrs. Urmila Devi and Ors
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. Mukesh Prasad Singh, Advocate
For the Respondent/s :
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CORAM: HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
3 07-07-2022Perused the office note dated 6.7.2022.
As prayed by learned counsel for the appellants, four weeks time is granted to remove the defect nos. 2 to 6 pointed out in the stamp report dated 22.12.2017, failing which this appeal shall stand dismissed without further reference to the Bench.
(Partha Sarthy, J) Spd/-
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