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Patna High Court - Orders

Nirmala Devi @ Munni Devi And Anr vs Mrs. Urmila Devi And Ors on 7 July, 2022

Author: Partha Sarthy

Bench: Partha Sarthy

                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Miscellaneous Appeal No.914 of 2017
                     ======================================================
                     Nirmala Devi @ Munni Devi and Anr

                                                                               ... ... Appellant/s
                                                      Versus
                     Mrs. Urmila Devi and Ors

                                                               ... ... Respondent/s
                     ======================================================
                     Appearance :
                     For the Appellant/s    :     Mr. Mukesh Prasad Singh, Advocate
                     For the Respondent/s   :
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE PARTHA SARTHY
                                           ORAL ORDER

3       07-07-2022

Perused the office note dated 6.7.2022.

As prayed by learned counsel for the appellants, four weeks time is granted to remove the defect nos. 2 to 6 pointed out in the stamp report dated 22.12.2017, failing which this appeal shall stand dismissed without further reference to the Bench.

(Partha Sarthy, J) Spd/-

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