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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Tamilnadu - Subsection

Section 43(1)(a) in Madurai-Kamaraj University Act, 1965

(a)on the recommendation of not less than two- thirds of the members of the Syndicate, remove by an order in writing made in this behalf the name of any person from the register of graduates; or