Jharkhand High Court
Claimant(S)/Appellant(S) : Jan Kalyan ... vs Respondent/O.P.(S) : Mr. D.K.Tiwari ... on 12 March, 2022
BEFORE NATIONAL LOK ADALAT
DATED 12.03.2022
(Held at Jharkhand High Court, Ranchi)
[Organized by High Court Legal Services Committee under Section 19, Legal Services
Authorities Act, 1987 (Central Act)].
Cont. Case (Civil) No.184 of 2020
Claimant(s)/Appellant(s) : Jan Kalyan Morcha through its President Om Prakash
Versus
Respondent/O.P.(s) : Mr. D.K.Tiwari and Others
Present :-
Name of Hon'ble Judge : Hon'ble Mr. Justice Sujit Narayan Prasad
Name of Advocate Member : Mr. Suresh Kumar, Standing Counsel (L & C)II
ORDER
The matter has been referred to the National Lok Adalat vide order dated 10.03.2022.
Mr. Manoj Kumar Choubey, learned counsel for the petitioner as also Mr. Rohit, learned A.C. to A.A.G.-I, for the opposite parties are present.
As per the submission made on behalf of the parties, let this matter be posted before the regular Bench.
............................. ............................ Petitioner(s)/Appellant(s) Respondent(s)/O.P.(s) ...................................... ........................................ Sign. of Hon'ble Judge Sign. of Advocate Member (Seal of HCLSC)