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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(3) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(3)Kulpati shall have the power to call the meetings of the Executive Council, Academic Council and such other authority of which he is chairman or delegate his power to any other officer.