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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(3) in The Gujarat Homoeopathic Act, 1963

(3)The foregoing provisions of this section shall take effect in the Saurashtra area and Kutch area of the State from such date not later than one year from the appointed day as the State Government may, by notification in the Official Gazette, specify.