Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7A(3)] [Section 7A] [Entire Act]

State of Maharashtra - Subsection

Section 7A(3)(c) in Maharashtra Public Trust Rules, 1951

(c)by issuing a notice to the person in occupation or possession of such property.