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[Cites 0, Cited by 0] [Section 4(10)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(10)(a) in Kolkata Municipal Corporation Building Rules, 2009

(a)that the work of erection, re-erection or alteration will be supervised by an Architect or Licensed Building Surveyor, a Structural Engineer and a Geo- Technical Engineer, as the case may be, as may be required under these rules;