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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1) in Uttarakhand Technical University Act, 2005

(1)The Governor shall be the Chancellor of the University. He shall by virtue of his office, be the head of the University and shall, when present, preside at the convocation of the University.