Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Bihar - Section Section 33 in The Bihar irrigation Act, 1997 33. Construction of new village channel. - Any person may with the permission of a Canal Officer, construct a new village channel if he has obtained the consent of the owners and occupiers of the land required therefor.
