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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Gujarat - Subsection

Section 43(2)(xvii) in The Gujarat Technological University Act, 2007

(xvii)the terms and tenure of appointments, salaries and allowances, contractual services, rules of discipline and other conditions of service of the Vice-Chancellor, Director, other officers, teachers and employees of the University;