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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(5) in The Gujarat Diseases of Animals (Control) Act, 1963

(5)Nothing in the foregoing provisions of this section shall apply to any place which is owned by or is under the control or management of, any local authority or railway administration and in which animals are kept temporarily for purposes of sale or exhibition or while in transit.